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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)The Assistant Executive Engineer concerned shall serve a demand note indicating the expenditure incurred for maintenance of the water channel at the cost of such owners or occupiers or beneficiaries in proportion to their share of culturable commanded area requiring such owners, occupiers or beneficiaries to deposit such amount within a period of 30 days from the date of issue of such demand note.