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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5) in Tamil Nadu Infrastructure Development Act, 2012

(5)The Board shall cause the details of projects recommended under sub section (4), to be published on its website and on such other websites, as may be prescribed in the rules:Provided that the Board may, for reason to be recorded in writing, choose not to publish the details of a Project.