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State of West Bengal - Section

Section 1In in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

1In. case of Foreign Loans, the calculations in Indian Rupees is to be furnished. However, the calculations in Original currency are also to be furnished separately in the same form.

ApplicantAnnexure 9Form P(J) : Details of Transmission / Distribution Lines & SubstationsName of ProjectName of the Transmission / Distribution Element :Transmission / Distribution lines
S. No. Name of line Type of line AC/HVDC S/C or D/C No. of Sub-Conductors Voltage level kV Line length Ckt.Km. Date of Commercial operation Covered in the present petition
                Yes/No If No. petition No.
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Annexure 9Form P(J) : Details of Transmission / Distribution Lines & Substations
S.No. Name of Sub-station Type of Substation Conventional/ GIS/HVDC terminal/HVDC Back to Back Voltage level kV No. of transformers/Reactors/SVC etc. (with capacity) No. of Bays Date of Commercial operation Covered in the present petition
          765 KV 400 KV 220 KV 132 KV & Below   .Yes / No If No, petition No
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ApplicantBy Order of the CommissionK. L. Biswas,Secretary of the Commission.Place KolkataDate : 25.04.2011