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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(4)Seamen are warned not to correct, alter or In any way tamper with the entries on this certificate as they are liable to be prosecuted if they do so.