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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1) in The Assam Reorganisation (Meghalaya) Act, 1969

(1)The Legislative Assembly may make rules for regulating, sub-section to the provisions of this Act, its procedure and the conduct of its business including the language or languages to be used in the Legislative Assembly.