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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(1) in The Karnataka Parks, Play-Fields And Open Spaces (Preservation and Regulation) Act, 1985

(1)The Karnataka Parks, Play fields and Open spaces (Preservation and Regulation) Ordinance, 1984 (Karnataka Ordinance No. 19 of 1984) is hereby repealed,