Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Vijay Kumar Sharma vs . Chairman Temple Trust & on 9 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Vijay Kumar Sharma Vs. Chairman Temple Trust & ors.

.

CWP No. 3177 of 2015 9.3.2023 Present: Mr. Anuj Nag, Advocate, for the petitioner.

Mr. Pushpinder Singh Jaswal & Mr. Baldev Negi, Additional Advocates General for the respondents.

As prayed for, list after four weeks.


                                                          (Ajay Mohan Goel)
                          r                                     Judge
           9th March, 2023

           (Guleria)








                                                 ::: Downloaded on - 13/03/2023 20:32:20 :::CIS