Himachal Pradesh High Court
Vijay Kumar Sharma vs . Chairman Temple Trust & on 9 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Vijay Kumar Sharma Vs. Chairman Temple Trust & ors.
.
CWP No. 3177 of 2015 9.3.2023 Present: Mr. Anuj Nag, Advocate, for the petitioner.
Mr. Pushpinder Singh Jaswal & Mr. Baldev Negi, Additional Advocates General for the respondents.
As prayed for, list after four weeks.
(Ajay Mohan Goel)
r Judge
9th March, 2023
(Guleria)
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