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State of Assam - Section

Section 336 in Assam Excise Rules, 1945

336. District Collector's and Deputy Commissioner's of Excise powers to appoint, promote, transfer, grant leave and punish certain Excise Officers.

- The Excise Commissioner has delegated to-
(1)District Collector-his powers to appoint and grant leave, and to suspend, reduce, remove, dismiss or otherwise punish Excise Jamadars, peons and clerks;
(2)Deputy Excise Commissioner of Excise-
(a)his power to appoint peons and transfer and grant leave to Excise Jamadars and peons of the Special Branch; and
(b)his power to suspend, reduce, dismiss or otherwise punish Excise peons of the Special Branch.