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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(2)A member in giving his vote-
(a)shall mark on his ballot paper number I in the space opposite the name of candidate whom he chooses for his first preference; and
(b)may, in addition, make as many subsequent preferences as he wishes by marking on his ballot paper numbers 2, 3, 4 and so on in the space opposite the names of other candidates in order of his preference.