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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(b)may, in addition, make as many subsequent preferences as he wishes by marking on his ballot paper numbers 2, 3, 4 and so on in the space opposite the names of other candidates in order of his preference.