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State of Goa - Section

Section 115F in The Goa Panchayat Raj Act, 1994

115F. Right to vote.

(1)Every person whose name is in the list of voters relating to a ward of Panchayat shall, subject to the other provisions of the Act, be entitled to vote at any election which takes place in that Panchayat territorial Constituency.
(2)No person shall vote at any election under this Act in more than one Panchayat territorial Constituency or more than one in the same Panchayat territorial Constituency.