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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(2)Financial Year.
Sl. No. Service area No. of complaints received No. of complaints attended Overall standard of performance Variance (%)
Achievement (%) Target (%)
1 Normal Fuse-off calls          
2 Line Breakdowns          
3 Distribution Transformer failure          
4 Period of Scheduled outage          
  Maximum duration in a single stretch          
  Restoration of supply by 6.00 Pm          
5 Street Light Faults          
  Rectification of line faults          
  Replacement of fused/ defective unit          
6 Billing Mistakes          
7 Faulty Meters          
8 Voltage unbalance          
9 New connection/additional load/temporary connection          
10 Transfer of ownership and conversion of service          
11 Others          
Appendix-D (½)Report on Consumer Complaint[See Regulation 30 1(b)]Name of the LicenseeFull Office address (HQ) of the LicenseeReport for the (1) quarter ending......... for the Financial Year........