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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

UT Chandigarh - Subsection

Section 38(2)(a) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(a)Class I, Class II, Class III and Class IV posts in the Institute shall correspond to Central Civil Services Class I, Class II, Class III and Class IV posts respectively.