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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(5)(c) in The Indian Electricity Rules, 1956

(c)where there are two trolley-wires and the distance between them exceeds 40 cms but does not exceed 1.2 metres, three guard-wires shall be erected as in diagram C;