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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(1)These rules may be called the Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016.