Section 86(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 86(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)to make arrangements for constituting the Court, the Executive Council, the Academic Council and other authorities of the University within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, direct.

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State of Gujarat - Subsection

Section 86(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003