Section 86(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(1)It shall be the duty of the first Vice-Chancellor-(a)to give recognition to institutions, if any, as far as possible consistent with the provisions of Section 37; and(b)to make arrangements for constituting the Court, the Executive Council, the Academic Council and other authorities of the University within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, direct.
