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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Uttar Pradesh - Subsection

Section 137(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), for the words ^^izR;sd izfdz;k the words ^^izR;sd vknsf'kdk shall be substituted;