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State of Uttar Pradesh - Section

Section 16 in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992

16. Appointment.

(1)The appointing authority shall make appointment by taking the names of the candidates in the order which they stand in the list prepared under Rule 15.
(2)If more than one order of appointment are issued in respect of any one selection, a combined order shall also be issued mentioning the names of persons in order of seniority as determined in the selection.