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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992

(1)The appointing authority shall make appointment by taking the names of the candidates in the order which they stand in the list prepared under Rule 15.