Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Uttar Pradesh - Subsection Section 67(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)The Adhyaksha shall be the ex officio member and Chairman of the Vitta Samiti [and Shiksha Evam Jan Swasthya Samiti.] [Inserted by U.P. Act No. 9 of 1994.]
