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State of Uttar Pradesh - Section

Section 67 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

67. Constitution of other Committees specified in sub-section (1) of Section 64.

(1)Each of the Committees specified in clauses (b) to (e) of sub-section (1) of Section 64 shall consist of six or nine members to be elected by the members of the Zila Panchayat out of themselves according as the total number of members of the Zila Panchayat is up to 40 or over 40.
(2)The Adhyaksha shall be the ex officio member and Chairman of the Vitta Samiti [and Shiksha Evam Jan Swasthya Samiti.] [Inserted by U.P. Act No. 9 of 1994.]