Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 30 in The SreeNarayanaGuru Open University Act, 2021

30. Meetings of the Academic Council.—

(1)The Academic Council shall meet once in six months as determined by the Vice-Chancellor in such place, date and time. The Registrar shall be the Secretary of the Academic Council and shall convene the meetings at such place, date and time as determined by the Vice-Chancellor. The meetings of the Academic Council shall preside over by the Vice-Chancellor and in the absence of the Vice-Chancellor the Pro-Vice-Chancellor shall preside over:Provided that, the Vice-Chancellor may as he deems necessary convene a meeting of the Academic Council.
(2)The quorum for the meeting of the Academic Council shall be one-third of the total number of members.
(3)The procedures of the meeting of the Academic Council shall be as may be prescribed by Statutes.