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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Academic Council shall meet once in six months as determined by the Vice-Chancellor in such place, date and time. The Registrar shall be the Secretary of the Academic Council and shall convene the meetings at such place, date and time as determined by the Vice-Chancellor. The meetings of the Academic Council shall preside over by the Vice-Chancellor and in the absence of the Vice-Chancellor the Pro-Vice-Chancellor shall preside over:Provided that, the Vice-Chancellor may as he deems necessary convene a meeting of the Academic Council.