Section 797(4) in Police Regulations, Bengal , 1943
(4)Inspectors, Sub-Inspectors, Assistant Sub-Inspectors, head constables and constables of the Central and District Intelligence Branches (including members of the protective staff).(ii)There shall be a separate competition for the officers of the Criminal Investigation Department. The officers of the Central and District Intelligence Branches (including members of the protective staff) shall compete together. The Deputy Inspector-General, Criminal Investigation Department, and Intelligence Branch shall arrange the details of the competition.(iii)The number of prizes to be allotted to each Range shall be fixed by the Inspector-General in January each year with reference to the total strength of Inspectors and Sub-Inspectors of the Unarmed Police employed in the Range, at the rate of one prize for every thirty officers, the proportion being that for every 16 such prizes five will be for Rs. 15, five for Rs. 10 and six for Rs. 5.For the Criminal Investigation Department, prizes shall be allotted in the same proportion, the first prize being of Rs. 10 and any additional prizes of Rs. 5.In the case of the Central and District Intelligence Branches the number of prizes shall also be fixed by the Inspector-General with reference to the total strength of all ranks employed in those branches (including members of the protective staff)(iv)The three best shots in the State shall receive prizes, viz., one of Rs. 25, one of Rs. 15 and one of Rs. 10.(v)Two or more prizes shall not be awarded to the same individual, e.g., the best shot in the province cannot also obtain the Range prize.NOTE. - No prize shall be given for any score below 50 per cent, of the possible.(vi)The highest scorer in both the branches shall be declared as the best shot in the West Bengal Police and shall receive an additional prize of Rs. 25.(f)Ties will be decided by :-
