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[Cites 0, Cited by 0] [Section 797(4)] [Section 797] [Entire Act]

Bengal Presidency - Subsection

Section 797(4)(ii) in Police Regulations, Bengal , 1943

(ii)There shall be a separate competition for the officers of the Criminal Investigation Department. The officers of the Central and District Intelligence Branches (including members of the protective staff) shall compete together. The Deputy Inspector-General, Criminal Investigation Department, and Intelligence Branch shall arrange the details of the competition.