Madhya Pradesh High Court
The State Of Madhya Pradesh vs Arif Ahmad Kureshi on 10 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-22185-2016 (THE STATE OF MADHYA PRADESH Vs ARIF AHMAD KURESHI) 2 Jabalpur, Dated : 10-05-2018 At the request of Shri Akshay Namdeo, learned Government Advocate for the applicant/State, list the matter after summer vacation.
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b Digitally signed by BHARTI GADGE Date: 2018.05.11 11:06:19 +05'30' ad M of rt ou C h ig H