Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 3 January, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 CRR-3143-2021 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 03-01-2022 As prayed by Shri Amit Raizada, learned counsel for the applicant, list after two weeks.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2022.01.03 17:27:46 +05'30'