Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Orissa Tourism Service Rules, 1980

(1)When officers are recruited by promotion and by direct recruitment for one calendar year the promoted officers shall be considered senior to the officers directly recruited irrespective of the date of their appointment.