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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(g) in Telangana State Electrical Licensing Regulations, 2018

(g)Applicant/Authorized person and Supervisor shall be physically present in the office for grant or renewal of Electrical Contractors' License in photo alongwith specimen signature for verification.