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State of Odisha - Section

Section 23 in The Orissa Pharmacists (Special Examination) Rules, 1962

23.

Every candidate shall write legibly on the cover page of his answer book his roll number and his name and address. He shall write his answers on one side of the paper only leaving a quarter margin, and use the blank side for casual notes if necessary. All works must be done in the books provided and no leaves shall be torn out. The books must be given up. They cannot be replaced. But an additional book may be given if required for the answers.