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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(2) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(2)Except with the recorded consent of not less than one half of the total number of members of the Committee, no subject once finally disposed of shall be reconsidered within three months.