Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(4)(b) in Children's University Act, 2009

(b)The Assistant Director General shall be appointed by the Executive Council on the recommendation of the standing committee.