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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dr. Daleep Singh Kanwar vs . Mc Shimla & Ors. on 11 November, 2022

Bench: Sabina, Sushil Kukreja

Dr. Daleep Singh Kanwar Vs. MC Shimla & Ors.

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CWP No. 6872 of 2022 11.11.2022 Present:- Mr. Nitin Thakur,Advocate, for the petitioner.

Mr. N.K. Gupta,Advocate, for respondent No.1.

Mr. Gaurav Sharma & Ms. Divya Sood, Deputy Advocates General for the respondents-State.

Mr. Bhupender Gupta, Sr. Advocate, with Mr. Janesh Gupta, Advocate, for respondent No.4.

Learned counsel for the respondents seek time to file reply.

List again on 12.12.2022.

(Sabina) Judge (Sushil Kukreja) Judge November 11, 2022 (Guleria) ::: Downloaded on - 11/11/2022 20:33:37 :::CIS