Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Bihar - Subsection Section 58(19) in Bye-Laws for the State Board of Religious Trusts (19)Register of servants with their pay allowance, if any.Appendix IIForm I[Vide Rules 8 and 15 of the Bihar Hindu Religious Trusts Rules, 1952]
