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State of Madhya Pradesh - Section

Section 5 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

5. Money value for which coupon books will be available.

(1)The Coupons shall be available in book, each coupon books. Each coupon book shall contain the Money Value Coupons as under :-
(1) 8 coupons of Rs. 50 each Rs. 400
  12 coupons of Rs. 25 each Rs. 300
  20 coupons of Rs. 10 each Rs. 200
  16 coupons of Rs. 5 each Rs. 80
  20 coupons of Rs. 1 each Rs. 20
  Total: Rs. 1000
(2) 8 coupons of Rs. 25 each Rs. 200
  12 coupons of Rs. 10 each Rs. 120
  28 coupons of Rs. 5 each Rs. 140
  40 coupons of Rs. 1 each Rs. 40
  Total Rs. 500
(3) 4 coupons of Rs. 25 each Rs. 100
  4 coupons of Rs. 10 each Rs. 40
  8 coupons of Rs. 5 each Rs. 40
  20 coupons of Rs. 1 each Rs. 20
  Total Rs. 200
(4) 4 coupons of Rs. 10 each Rs. 40
  10 coupons of Rs. 5 each Rs. 50
  10 coupons of Rs. 1 each Rs. 10
  Total Rs. 100.00]
(2)Each coupon book shall be numbered with the book number, and each coupon therein with the book number and coupon number in serial order.