Section 5(1) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

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State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(1)The Coupons shall be available in book, each coupon books. Each coupon book shall contain the Money Value Coupons as under :-

(1)	8 coupons of Rs. 50 each	Rs.	400
	12 coupons of Rs. 25 each	Rs.	300
	20 coupons of Rs. 10 each	Rs.	200
	16 coupons of Rs. 5 each	Rs.	80
	20 coupons of Rs. 1 each	Rs.	20
	Total:	Rs.	1000
(2)	8 coupons of Rs. 25 each	Rs.	200
	12 coupons of Rs. 10 each	Rs.	120
	28 coupons of Rs. 5 each	Rs.	140
	40 coupons of Rs. 1 each	Rs.	40
	Total	Rs.	500
(3)	4 coupons of Rs. 25 each	Rs.	100
	4 coupons of Rs. 10 each	Rs.	40
	8 coupons of Rs. 5 each	Rs.	40
	20 coupons of Rs. 1 each	Rs.	20
	Total	Rs.	200
(4)	4 coupons of Rs. 10 each	Rs.	40
	10 coupons of Rs. 5 each	Rs.	50
	10 coupons of Rs. 1 each	Rs.	10
	Total	Rs.	100.00]