Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(11) in Jammu and Kashmir Accountability Commission Regulations, 2005 (11)Words and expressions used in these Regulations but not defined herein shall have the same meaning as are assigned to them in the Act or the rules made thereunder.
