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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(2) in The Punjab Factory Rules, 1952

(2)The Canteen Managing Committee shall consist of an equal number of persons nominated by the Occupier and elected by the Workers. The number of elected workers, shall be in the proportion of 1 for every 1,000 workers employed in the factory provided that in no case shall be more than 5 or less than 2 workers on the Committee.