Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Himachal Pradesh High Court

Tej Singh Thakur vs . Commissioner Of Income Tax, Shimla on 5 September, 2022

Bench: Sabina, Sushil Kukreja

Tej Singh Thakur Vs. Commissioner of Income Tax, Shimla ITA No. 6 of 2017 with ITA No.12 of 2017 .

5.9.2022 Present:- Ms. Narbada, Advocate, on behalf of Mr. Ajay Vaidya, Advocate, for the appellant(s) in both the appeals.

Mr. Vinay Kuthiala, Sr. Advocate with Mr. Diwan Negi, Advocate for the respondent(s) in both the appeals.

Learned counsel for the parties request for an adjournment.

As requested, list after four weeks.

(Sabina) Judge (Sushil Kukreja) Judge 5th September, 2022 (Guleria) ::: Downloaded on - 05/09/2022 20:04:33 :::CIS