Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Chota Nagpur Division - Section Section 77 in Chota Nagpur Tenancy Act, 1908 77. Saving as to service tenures and holdings - Except in so far as the [State] Government may otherwise direct by notification, nothing in this Act shall affect any incident of a Ghatwali or other service tenure or holding.
