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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(iv) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(iv)three persons having knowledge in aqua-culture or working in an organisation connected with it to be nominated by the Government.