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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(2)The committee shall consist of the following members, namely:-
(i)a chairman to be nominated by the Government;
(ii)Commissioner of Fisheries / Director of Fisheries shall be the Member Convenor;
(iii)six persons to be nominated by the Government to represent such interests as the Government thinks fit of whom not less than two persons shall be representatives of Aqua farmers or hatchering operators;
(iv)three persons having knowledge in aqua-culture or working in an organisation connected with it to be nominated by the Government.