Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu and Kashmir Entertainments Duty Act, 1959

(3)[ It shall come into force on such day as the Government may, by notification in the Government Gazette, appoint in this behalf.] [Unforced on 1st April, 1960 by Notification No. 6-E/60 dated 19th March, 1960.]