Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Bihar - Subsection

Section 46(1)(b) in The Bihar Municipal Election Rules, 2007

(b)declaration regarding conviction by a Court of law or criminal cases pending in any Court of law.