Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] State of Punjab - Subsection Section 19C(3) in The Punjab Land Revenue Rules (3)assist the Patwari in preparation, maintenance and up-dation of record of rights including the harvest inspection in respect of NRI rightholders;