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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(8) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(8)For group housing scheme up to 11.5 m height there shall be a space of minimum 3m between individual building. For other multi-storeyed building there shall be a space of minimum 4.8 m between individual buildings. 5% of the total area is to be utilised for organized recreational area/gardening.