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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Baldev Singh Saini vs . State Of H.P. on 11 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Baldev Singh Saini vs. State of H.P. .

Cr.MMO No. 498 of 2019 11.10.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Desh Raj Thakur, Addl. A.G. with Mr. Narender Thakur, Dy. A.G., for the respondent.

Heard for some time. Let records of Police Challan No. 201 of 2014, titled State vs. Baldev and Complaint No. 3 of 2014, titled Mining Inspector vs. Baldev, pending in the Court of learned Additional Chief Judicial Magistrate, Paonta Sahib, District Sirmour, H.P. be requisitioned for the next date of hearing.

List on 22.11.2022.

(Satyen Vaidya) Judge 11th October, 2022 (kck) ::: Downloaded on - 11/10/2022 20:02:49 :::CIS