Himachal Pradesh High Court
Baldev Singh Saini vs . State Of H.P. on 5 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Baldev Singh Saini vs. State of H.P. .
Cr.MMO No.498 of 2019 05.03.2022 Present: Mr.Vinod Chauhan, Advocate, for the petitioner.
Ms.Divya Sood, Deputy Advocate General, for the respondent-State.
Learned Deputy Advocate General submits that she has received instructions, but those are not complete and, therefore, she seeks adjournment.
Accepting her prayer, matter is adjourned.
List for consideration on 30.03.2022.
(Vivek Singh Thakur) Judge March 5, 2022 (Purohit) ::: Downloaded on - 07/03/2022 20:11:48 :::CIS