Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Chattisgarh - Subsection Section 38(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (2)An Ordinance made by the Executive Council shall come into force from the date on which it is approved by the Co-ordination Committee.
